RITU BAHRI

12,092 recorded High Court judgment(s) · 2002–2026

Courts

Disposal nature

Recent judgments

• DHRAM SINGH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-03-27)
• HANS RAJ v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2025-12-31)
• MANPREET KAUR v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-05-07)
• CHARANJIT KAUR @ PARMINDER KAUR v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2024-05-03)
• GURDEEP KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-03-05)
• BIKRAM SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-02-28)
• M/S NKC CONSTRUCTIONS PVT LTD. v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2024-02-02)
• XANDERS INDUSTRIES PVT LIMITED v. ASTRUM VALUE HOMES PRIVATE LIMITED — Punjab & Haryana High Court (2024-02-02)
• M/S RAM KUMAR CONTRACTOR PVT. LTD. v. UNION OF INDIA AND ANOTHER — Punjab & Haryana High Court (2024-02-02)
• M/S KALU RAM BUILDERS v. DHARM PAL SINGH — Punjab & Haryana High Court (2024-02-02)