LexRITESH KUMAR
390 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 390 |
Disposal nature
| BAIL GRANTED | 176 |
| DISMISSED | 79 |
| WITHDRAWN | 41 |
| ALLOWED | 40 |
| DISPOSED | 36 |
| BAIL REJECTED | 10 |
| REJECTED | 6 |
| DISMISS FOR NON-PROSECUTION | 1 |
Recent judgments
- Masum @ Md. Masum v. The State of Bihar — Patna High Court (2026-05-27)
- Sharwan Kumar @ Sharwan Singh @ Pintu Kumar v. The State of Bihar — Patna High Court (2026-05-27)
- Ratan Thakur v. The State of Bihar — Patna High Court (2026-05-27)
- Ajay Kumar @ Paraka Manjhi v. The State of Bihar — Patna High Court (2026-05-27)
- Rahul Gupta @ Rahul Kumar Gupta v. The State of Bihar — Patna High Court (2026-05-27)
- Md. Dawood v. The State of Bihar — Patna High Court (2026-05-27)
- Kajal Kumari v. The State of Bihar — Patna High Court (2026-05-27)
- Ashiya Khatoon @ Aashya Khatun v. The State of Bihar — Patna High Court (2026-05-27)
- Kishu Kumar @ Rishu Kumar v. The State of Bihar — Patna High Court (2026-05-27)
- Shashi Kumar @ Shashikant Kumar v. The State of Bihar — Patna High Court (2026-05-27)