REVATI MOHITE DERE, , . W. DIENGDOH

50 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• AMBIYA BEGUM v. STATE OF MEGHALAYA AND ORS. — Meghalaya High Court (2026-06-05)
• AMBIYA BEGUM v. STATE OF MEGHALAYA AND ORS. — Meghalaya High Court (2026-06-05)
• THE UNION OF INDIA AND 2 ORS. v. SMTI VEENA DHOUNDIYAL — Meghalaya High Court (2026-06-05)
• THE UNION OF INDIA AND 2 ORS. v. SMTI VEENA DHOUNDIYAL — Meghalaya High Court (2026-06-05)
• UNION OF INDIA v. M/S RAJNISH INFRATECH OPC PTV. LTD. — Meghalaya High Court (2026-06-05)
• AMBIYA BEGUM v. STATE OF MEGHALAYA AND ORS. — Meghalaya High Court (2026-06-05)
• SADDAM HUSSAIN v. STATE OF MEGHALAYA — Meghalaya High Court (2026-05-22)
• DRESSTER KURBAH v. STATE OF MEGHALAYA — Meghalaya High Court (2026-05-20)
• SHANBORLANG THABAH v. THE STATE OF MEGHALAYA — Meghalaya High Court (2026-05-20)
• SHANBORLANG THABAH v. THE STATE OF MEGHALAYA — Meghalaya High Court (2026-05-20)