LexREVATI MOHITE DERE, P.V. HARDAS
602 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 602 |
Disposal nature
| OTHERS DISPOSED OFF | 457 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 62 |
| APPEAL DISMISSED | 22 |
| APPEAL CONFIRMED | 16 |
| (unspecified) | 10 |
| REJECTED FOR NOT REMOVING OFFICE OBJECTIONS | 9 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT FINAL HEARING STAGE | 7 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 4 |
Recent judgments
- VIJAY MADANLAL CHOUDHARY AND ORS v. UNION OF INDIA AND ORS — Bombay High Court (2014-04-30)
- PRAVEEN VENKATESH TEKALKI v. NATIONAL INVESTIGATION AGENCY THROUGH COUNSEL FOR UNION OF INDIA — Bombay High Court (2013-12-18)
- KISANPAL RAMPAL PASWAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-08-23)
- BABASAHEB DADASAHEB KOLI v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-08-23)
- BABASAHEB DADASAHEB KOLI v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-08-23)
- SUNIL SHIVAJI GAWADE v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-08-22)
- CHINTAMANI BALARAM KADAM AND ANR . v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-08-22)
- JAYESH @ DEV DEVDHAR SAKPAL v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-08-22)
- VIKRAM PURSHOTTAM CHOUHAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-08-22)
- THE STATE OF MAHARASHTRA, THROUGH THE REVENUE AND FOREST DEPT v. KAPSTONE CONSTRUCTIONS PRIVATE LIMITED — Bombay High Court (2013-08-22)