REVATI MOHITE DERE, . NEELA KEDAR GOKHALE

112 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• GHATGE PATIL ENGINEERING PVT. LIMITED v. SPECIAL LAND ACQUSITION OFFICER AND ORS. — Bombay High Court (2025-08-14)
• GAJRABAI HAMMANTRAO PISAL DECD THR LHRS DAYANAND HANMANTRAO PISAL v. THE STATE OF MAHARASHTRA THR DEPT. OF REGISTRATION AND STAMPS AND ORS — Bombay High Court (2025-08-05)
• HASINA B. SHAIKH v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2025-08-05)
• GADRE MARINE EXPORT PVT. LTD. THRO. ITS AUTHORIZED REPRESENTATIVE SANDESH D. SALVI v. THE STATE OF MAHARASHTRA WATER RESOURECE DEPARTMENT THRO. ITS CHIEF ENGINEER — Bombay High Court (2025-08-01)
• S.M.SHANKARRAO MOHITE-PATIL S.S.K.LTD. v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2025-07-18)
• SUNIL ABA GHULE AND ANR v. THE UNION OF INDIA AND ORS — Bombay High Court (2025-07-17)
• PEOPLE FOR THE ETHICAL TREATMENT OF ANIMALS INDIA v. SWASTHISHRI JINSEN BHATTARAK PATTACHARYA MAHASWAMI SANSTHA MATH AND ORS — Bombay High Court (2025-07-16)
• SWASTHISHRI JINSEN BHATTARAK PATTACHARYA MAHASWAMI SANSTHA MATH v. UNION OF INDIA THR ITS MINISTRY OF ENVIRONMENT AND FOREST AND ORS — Bombay High Court (2025-07-16)
• SANJAY NIVRUTTI SHINDE v. DISTRICT COLLECTOR SATARA AND ORS — Bombay High Court (2025-07-14)
• SHRI. BABAN ALIAS ANNA BANDU MALGAVE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2025-07-11)