REVATI MOHITE DERE, . M. S. JAWALKAR

49 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• AJIT BEZHARUAH, PRESENTLY LODGED AS CONVICT PRISONER AT CENTRAL JAIL, COLVALE v. STATE, THR. P.I. CURCHOREM POLICE STATION, CURCHOREM AND ANR — Bombay High Court (2021-12-21)
• ROHAN ASHOK KHAUNTE., v. THE STATE OF GOA, THR. POLICE INSPECTOR, PORVORIM POLICE STATION, PORVORIM AND 2 ORS., — Bombay High Court (2021-12-21)
• AJIT BEZHARUAH, PRESENTLY LODGED AS CONVICT PRISONER AT CENTRAL JAIL, COLVALE v. STATE, THR. P.I. CURCHOREM POLICE STATION, CURCHOREM AND ANR — Bombay High Court (2021-12-21)
• ELIZABETH FERNANDES v. THE STATE OF GOA, THR. CHIEF SECRETARY AND 3 ORS — Bombay High Court (2021-12-17)
• TUSHAR SARMALKAR AND 4 ORS v. STATE OF GOA, THR. PUBLIC PROSECUTOR AND ANR — Bombay High Court (2021-12-16)
• (NO PARTY) v. STATE OF GOA, THR. CHIEF SECRETARY AND 4 ORS — Bombay High Court (2021-12-16)
• SAGARDEEP SIRSAIKAR v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 9 ORS — Bombay High Court (2021-12-15)
• NISHA FLAVIA SOARES v. STATE OF GOA, THR. PUBLIC PROSECUTOR AND 3 ORS — Bombay High Court (2021-12-15)
• SHERATON HOTELS LLP, THR. ITS AUT. REP., BASAVRAJ SANADI v. OWEN MASCARENHAS AND ANR — Bombay High Court (2021-12-14)
• COMMUNIDADE OF SANCOALE, THR. ITS ATTORNEY, SATISH NARVEKAR v. THE STATE OF GOA, THR. THE CHIEF SECRETARY, GOVT. OF GOA AND 6 ORS — Bombay High Court (2021-12-14)