REVATI MOHITE DERE, . GAURI GODSE

779 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• MANOJ MOHAN RAJ @ MANNU AND ORS v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-03-19)
• SHAILENDRA DHOOPNARAYAN PANDEY @ PINKY AND ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-03-19)
• RATNAKAR GAUTAM KAMBLE @ RATTU v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-03-19)
• THE STATE OF MAHARASHTRA v. PRADEEP RAMESHWAR SHARMA — Bombay High Court (2024-03-19)
• SANDIP S/O HEMRAJ SARDAR (PRISONER) v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-03-19)
• TANAJI BHAUSAHEB DESAI v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2024-03-19)
• DEVIDAS GANGARAM HARI SAKPAL v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-03-19)
• ANAND BALAJI PATADE v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-03-19)
• VINAYAK BABASAHEB SHINDE @ VEENU v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-03-19)
• PANDURANG GANPAT KOKAM v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-03-19)