REVATI MOHITE DERE

79 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• SHUBHAM DEB v. THE STATE OF MEGHALAYA AND ORS. — Meghalaya High Court (2026-06-05)
• ARITSON R. MARAK AND ORS. v. PHIKIR KHONGWIR AND ORS. — Meghalaya High Court (2026-06-05)
• ARITSON R. MARAK AND ORS. v. PHIKIR KHONGWIR AND ORS. — Meghalaya High Court (2026-06-05)
• MARBUDKI SURONG v. THE STATE OF MEGHALAYA AND ORS. — Meghalaya High Court (2026-06-04)
• PRINETH B. MARAK v. GALLINA MARAK — Meghalaya High Court (2026-06-03)
• DR. (MRS) MEENA SEHDAVE AND ANR. v. SAPNA MORDANI AND ANR. — Meghalaya High Court (2026-05-21)
• DR. (MRS.) MEENA SEHDAVE AND ANR. v. SAPNA MORDANI AND ANR. — Meghalaya High Court (2026-05-21)
• SOFIDUR RAHMAN v. THE STATE OF MEGHALAYA AND ORS. — Meghalaya High Court (2026-05-21)
• MANJEET KAUSHAL v. STATE OF MEGHALAYA — Meghalaya High Court (2026-05-21)
• PELCY SNAITANG AND ORS. v. THE STATE OF MEGHALAYA AND ORS. — Meghalaya High Court (2026-05-20)