REVA KHETRAPAL, . PRATIBHA RANI

75 recorded High Court judgment(s) · 2013–2018

Courts

Disposal nature

Recent judgments

• AJAY UPRETI v. NARESH AHUJA — Delhi High Court (2018-07-26)
• AJAY UPRETI v. OM PRAKASH AHUJA & ANR. — Delhi High Court (2018-07-26)
• VICKY v. STATE OF DELHI — Delhi High Court (2015-05-06)
• RAVI v. STATE — Delhi High Court (2014-08-07)
• BALARAM KISPOTTA & ANR v. UNION OF INDIA & ORS — Delhi High Court (2014-07-08)
• RAKESH KUMAR v. UNION OF INDIA AND ORS — Delhi High Court (2014-07-08)
• INDO ROLHARD INDUSTRIES LTD. v. M. K. MAHAJAN & ANR. — Delhi High Court (2014-07-08)
• RANDHIR SINGH & ORS v. UNION OF INDIA & ORS — Delhi High Court (2014-07-08)
• SATYAWAN v. UNION OF INDIA AND ORS — Delhi High Court (2014-07-08)
• INDO ROLHARD INDUSTRIES LTD. v. M. K. MAHAJAN & ANR — Delhi High Court (2014-07-08)