REVA KHETRAPAL

460 recorded High Court judgment(s) · 2003–2018

Courts

Disposal nature

Recent judgments

• UOI & ANR. v. MAHINDER SINGH & ORS. — Delhi High Court (2018-04-24)
• SHRI BHAGWAN JAIN v. SHEELA DEVI AND ORS AC+ — Delhi High Court (2018-04-02)
• M/S JANAK POSITIONING & SURVEYING SYSTEMS PVT. LTD. v. SOUTH SURVEYING & MAPPING INSTRUMENT CO. LTD. & OTHERS — Delhi High Court (2017-01-11)
• SMT. ANUPAMA MOTWANI v. SARDAR NIRMALJEET SINGH — Delhi High Court (2016-05-27)
• LAXMI DEVI & ANR v. HEM CHANDER & ANR — Delhi High Court (2016-04-27)
• SHEENAM RAHEJA v. AMIT WADHWA — Delhi High Court (2016-03-21)
• MAHABIR SINGH & ORS v. UNION OF INDIA & ORS — Delhi High Court (2015-08-14)
• ABHEY SINGH v. BODER SECURITY FORECE — Delhi High Court (2014-07-31)
• BHIM SINGH & ORS. v. UNION OF INDIA & ANR. — Delhi High Court (2013-04-11)
• PRASHANT KUMR VERMA v. DDA — Delhi High Court (2013-04-10)