RETIRED JUDGE, S.J. VAZIFDAR

37 recorded High Court judgment(s) · 2005–2013

Courts

Disposal nature

Recent judgments

• SUDHIR CHINTAMAN DESPHANDE and ANR. v. UNION OF INDIA AND ORS. — Bombay High Court (2013-06-20)
• UDAYKUMAR GOVINDRAO GURLHOSUR v. PROF. S. S. RAYAMANE — Bombay High Court (2013-06-11)
• UDAYKUMAR GOVINDRAO GURLHOSUR v. PROF. S. S. RAYAMANE — Bombay High Court (2013-06-11)
• UJWALA KISHOR ZARE v. BANK OF BARODA AND ORS. — Bombay High Court (2013-05-06)
• BAJRANG VITHAL GAWALI AND ANR. v. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY AND ORS. — Bombay High Court (2013-05-03)
• SHRI SUHAS SHANKAR MADLE v. EXECUTIVE ENGINEER — Bombay High Court (2013-03-18)
• SHRI. N. J. RANE AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2012-11-30)
• THE COSMOS CO-OP. BANK LTD. v. M/S. ARJUNWADKAR ENGINEERING ASSOCIATES PVT. LTD. AND ORS. — Bombay High Court (2012-11-26)
• ANIL G. GUPTE v. THE UNION OF INDIA AND ORS. — Bombay High Court (2012-11-26)
• LIC HOUSING FINANCE LTD. v. SADANAND NARSAPPA MENDON — Bombay High Court (2012-11-26)