LexRETIRED JUDGE,NATIONAL LOK ADALAT, ARUN MADHAV DHAVALE
33 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 33 |
Disposal nature
| Disposed Off | 33 |
Recent judgments
- THE ECECUTIVE ENGINEER NANDUR MADHYAMESHWAR PROJECT,NASHIK v. SHRI.SANTU BALVANT DHANNDE AND ANR — Bombay High Court (2018-09-08)
- THE EXECUTIVE ENGINEER,NANDUR MADHYAMESHWAR PROJECT DIVISION NASHIK v. SHRI.BHAGWAN KACHARU DHHANDE AND ORS. — Bombay High Court (2018-09-08)
- THE ECECUTIVE ENGINEER NANDUR MADHYAMESHWAR PROJECT,NASHIK v. SHRI.NIVRUTTI SADU NHAVI AND ANR — Bombay High Court (2018-09-08)
- THE EXECUTIVE ENGINEER NANDUR MADHAMESHWAR PROJECT v. SHRI. YASHWANT PANDURANG BHOR AND ORS. — Bombay High Court (2018-09-08)
- THE ECECUTIVE ENGINEER NANDUR MADHYAMESHWAR PROJECT,NASHIK v. SMT.ANUSAYABAI MURLIDHAR BHOR AND ORS — Bombay High Court (2018-09-08)
- THE ECECUTIVE ENGINEER NANDUR MADHYAMESHWAR PROJECT,NASHIK v. SHRI.GOTIRAM KACHARU DIWATE AND ORS — Bombay High Court (2018-09-08)
- THE ECECUTIVE ENGINEER NANDUR MADHYAMESHWAR PROJECT,NASHIK v. SHRI.GOTIRAM KACHARU DIWATE AND ORS — Bombay High Court (2018-09-08)
- THE EXECUTIVE ENGINEER,NANDUR MADHYAMESHWAR PROJECT DIVISION NASHIK v. SHRI.BABAN KALU DOLAS AND ORS. — Bombay High Court (2018-09-08)
- THE ECECUTIVE ENGINEER NANDUR MADHYAMESHWAR PROJECT,NASHIK v. SMT.ANUSAYABAI MURLIDHAR BHOR AND ORS — Bombay High Court (2018-09-08)
- THE EXECUTIVE ENGINEER v. SMT. JANAKABAI NATHU BHOR AND ORS. — Bombay High Court (2018-09-08)