RETIRED JUDGE, . MRIDULA BHATKAR

31 recorded High Court judgment(s) · 2009–2012

Courts

Bombay High Court

DISPOSED OFF	16
(unspecified)	4
Dismissed	3
Disposed Off	3
TRANSFERED TO APPELLATE SIDE	1
REJECTED	1
WITHDRAWN	1
DISMISSED	1

M/S. R. M. BHUTHER AND COMPANY LIMITED AND ANR. v. THE STATE OF MAHARASHTRA AND 4 ORS. — Bombay High Court (2012-11-20)
CHANDRASHEKHAR K. SHETTY v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2012-08-02)
SANJAY DEVRAM BHOIR AND ORS v. DIVISIONAL COMMISSIONER, KONKAN BHAVAN, NAVI MUMBAI AND ORS — Bombay High Court (2012-07-24)
GOPAL RAJENDRA VISHWAKARMA v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2012-06-29)
MR. JOHN D CRUZ AND 5 ORS v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND 12 ORS. — Bombay High Court (2012-06-18)
SHANKAR DAYAL SINGH v. PRAKASH BAKSHI, CHAIRMAN, NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT (NABARD) AND 2 ORS. — Bombay High Court (2012-05-08)
SALIM ALIMAHOMED PORBANDERWALLA AND ANR. v. THE STATE OF MAHARASHTRA AND ANR. AND AMIRALI ALIMAHOMED PORBANDERWALA - APPLICANT — Bombay High Court (2012-04-17)
CENTRAL WARHOUSING CORPORATION v. SHRI BAPURAO SHIVRAM TAYDE AND 3 ORS. — Bombay High Court (2012-04-09)
M/S. NAYNA BUILDERS AND DEVEOPERS AND ANR. v. THE STATE OF MAHARASHTRA AND 7 ORS. — Bombay High Court (2012-01-20)
NEHRUNAGAR KRANTI SAHAKARI GRUHNIRMAN SANSTHA MARYADIT AND 2 ORS. v. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AND 3 ORS. AND ABHAY CABLE VISION THROUGH R.R. SURVE - APP — Bombay High Court (2012-01-19)