RETIRED JUDGE, M.S. SANKLECHA

23 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• THE COMMISSIONER OF INCOME TAX -LTU MUMBAI v. SILVASSA INDUSTRIES LTD — Bombay High Court (2013-03-26)
• THE COMMISSIONER OF INCOME TAX v. M/S IPCA LABORATORIES LTD. — Bombay High Court (2013-03-12)
• SHIKSHANA PRASARAKA MANDALI v. THE COMMISSIONER OF INCOME TAX AND ORS. — Bombay High Court (2013-03-05)
• THE COMMISSIONER OF INCOME TAX,VALSAD v. M/S NROX SPECIALITIES — Bombay High Court (2013-02-27)
• COMMISSIONER OF INCOME TAX , VALSAD v. M/S NROX SPEIALITIES — Bombay High Court (2013-02-27)
• THE COMMISSIONER OF INCOME TAAX-V. PUNE. v. MAHARASHTRA SCOOTERS LTD., PUNE. — Bombay High Court (2013-02-21)
• THE COMMISSIONER OF INCOME TAX -II PUNE v. HIGH POWER ENGG. CO PVT. LTD. — Bombay High Court (2013-02-21)
• THE COMMISSIONER OF INCOME TAX -9 v. M/S. PARLE BISCUITS PVT. LTD. — Bombay High Court (2013-02-06)
• THE COMMISSIONER OF INCOME TAX 6, v. M/S.GLAXO SMITHKLINE PHARMACEUTICALS LIMITED, — Bombay High Court (2013-02-04)
• thecommissioner of income-tax-10,mum v. m/s premier automoboiles ltd — Bombay High Court (2013-01-21)