RETIRED JUDGE, . D.Y. CHANDRACHUD

48 recorded High Court judgment(s) · 2007–2010

Courts

Disposal nature

Recent judgments

• PASCHIM BULDERS v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-10-21)
• A. R. K. PREM CONSTRUCTIONS v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-10-21)
• SUSHRUT MADJUKAR PHATAK v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-10-21)
• KAMAL SHANKAR DEO AND ORS. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-10-21)
• ASHOK DIGAMBER GHORPADE, GARDEN SUPERITENDANT (TREE) v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-10-21)
• SHEELA VIVEK LIMAYE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-10-21)
• VIDHYADHAR SADASHIV SABNE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-10-21)
• MARVEL REALTORS AND DEVELOPERS LTD. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-10-21)
• PANDIT JAWADEKAR CONSTRUCTIONS v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-10-21)
• RIVER VIEW CO-OP. SOCIETY v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-10-21)