RENUKA YARA,SUJOY PAUL

20 recorded High Court judgment(s) · 2025–2025

Courts

Telangana High Court

DISPOSED OF NO COSTS	8
DISMISSED	5
PARTLY ALLOWED NO COSTS	3
ALLOWED NO COSTS	2
WITHDRAWN	1
DISMISSED AS NON PROSECUTION	1

Chennareddy Srinivas Reddy v. M/s. Golden Leaves Villa Owners Mutually Aided Cooperative Maintenance Society Ltd — Telangana High Court (2025-07-08)
The State of Telangana v. T. Jogal Reddy — Telangana High Court (2025-06-30)
Smt M.Rajarani Bai v. The State of Telangana — Telangana High Court (2025-06-17)
Sridevi Polavarapu v. National Engineering Works — Telangana High Court (2025-06-11)
R.Ravindranath v. The Greater Hyderabad Municipal Corporation — Telangana High Court (2025-04-30)
Dinagaran Mogana Sundaram v. The State of Telangana — Telangana High Court (2025-04-30)
M/s Grade One Iron Scrap v. Superintendent of Central Tax, — Telangana High Court (2025-04-08)
R.P. Sinha v. Dr. S.K. Snngh — Telangana High Court (2025-04-08)
THE JUBILEE HILLS COOP.HOUSE BUILDING SOCIETY LTD v. DR.S.K.SING,HYDERABAD AND 6 OTHERS — Telangana High Court (2025-04-08)
The L.I.C. of India v. Smt T.J.Kiranmai — Telangana High Court (2025-04-04)