RENUKA YARA

623 recorded High Court judgment(s) · 2025–2026

Courts

Telangana High Court

623

ALLOWED NO COSTS	231
DISMISSED	153
DISPOSED OF NO COSTS	111
PARTLY ALLOWED NO COSTS	51
WITHDRAWN	43
DISMISSED AS INFRUCTUOUS	12
DISMISSED AS NON PROSECUTION	8
CLOSED NO COSTS	7

Deccan Arsenal Cricket Club v. The State of Telangana, — Telangana High Court (2026-05-06)
N.Mithun Rao v. Telangana State Road Transport Corporation — Telangana High Court (2026-05-06)
M/s. Varaha-GKR (JV) v. The Singareni Collieries Company Limited — Telangana High Court (2026-05-05)
Abdul Raheman v. The State of Telangana — Telangana High Court (2026-05-01)
Shah Faisal v. Union of India — Telangana High Court (2026-04-30)
Medidhi Adithya v. The State of Telangana — Telangana High Court (2026-04-28)
Kasuganti Lakshman Kumar v. The LAO Special Deputy Collector — Telangana High Court (2026-04-23)
G. Mohan Reddy v. The Union of India — Telangana High Court (2026-04-22)
Kamshetty Ashok Kumar v. The State of Telangana — Telangana High Court (2026-04-22)
Aamisha Foods Pvt. Ltd v. State of Telangana — Telangana High Court (2026-04-22)