RENU BHATNAGAR

52 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• RAM PRAKASH v. M/S KIRAN ENGINEERING AND SUPPLIERS AND ANR — Delhi High Court (2026-02-28)
• SAIYEED MOHD JAFAR v. M/S KIRAN ENGINEERING AND SUPPLIERS AND ANR — Delhi High Court (2026-02-28)
• UGRAKANT JHA v. M/S KIRAN ENGINEERING AND SUPPLIERS AND ANR — Delhi High Court (2026-02-28)
• RAM BRIKSH v. M/S KIRAN ENGINEERING AND SUPPLIERS AND ANR — Delhi High Court (2026-02-28)
• CHINTA LAL v. M/S KIRAN ENGINEERING AND SUPPLIERS AND ANR — Delhi High Court (2026-02-28)
• RAM DAYAL v. M/S KIRAN ENGINEERING AND SUPPLIERS AND ANR — Delhi High Court (2026-02-28)
• RAJESH SHARMA v. LUSENT TECHNOLOGY HINDUSTAN & ORS — Delhi High Court (2025-12-24)
• MUNICIPAL CORPORATION OF DELHI v. RAJEEV GOEL & ORS. — Delhi High Court (2025-12-23)
• GOPAL SINGH-I v. M/S KANCHANJUNGA FLAT OWNERS S — Delhi High Court (2025-12-23)
• VINOD KUMAR CHAURSIYA v. M/S KANCHANJUNGA FLAT OWNERS S — Delhi High Court (2025-12-15)