RENU AGARWAL,SANGEETA CHANDRA

109 recorded High Court judgment(s) · 2023–2024

Courts

Allahabad High Court

109

Disposed off/Decided on merits	36
DISMISSED AS INFRUCTUOUS	30
Dismiss other than merit(DD/Non Prosec./Abated)	20
Dismissed on merits/Rejected	19
DISMISSED AS WITHDRAWN	4

ALOK KUMAR CHAUBEY v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2024-01-25)
MUSTAFA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2024-01-12)
KALEEM-UD-DEEN THRU. HIS WIFE AJMERI KHATOON v. UNION OF INDIA THRU. SECY. MINISTRY OF HOME AFFAIRS AND OTHERS — Allahabad High Court (2024-01-04)
SURF-UD-DEEN THRU. HIS BROTHER ANSARI SALAUDDIN v. UNION OF INDIA THRU. SECY. MINISTRY OF HOME AFFAIRS AND OTHERS — Allahabad High Court (2024-01-04)
INDERJEET SINGH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME CIVIL SECRETT. LKO. AND OTHERS — Allahabad High Court (2023-10-30)
MANOJA ALIAS MANJU AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2023-10-30)
RINSHU PAL AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. GOVT. OF U.P. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-10-30)
NAAZ BI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2023-10-30)
RINKI ALIAS KAMLA v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME, CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-10-30)
RAM KARAN AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME SECRT. LKO. AND OTHERS — Allahabad High Court (2023-10-30)