RENU AGARWAL,RAMESH SINHA

1,449 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

1449

DISMISSED AS INFRUCTUOUS	524
Dismissed on merits/Rejected	361
Disposed off/Decided on merits	285
Dismiss other than merit(DD/Non Prosec./Abated)	208
Allowed/Partly Allowed on merits/Granted	32
Consigned to Record	19
DISMISSED AS NOT PRESSED	17
DISMISSED AS WITHDRAWN	3

JAGATPAL VERMA v. STATE OF U.P. — Allahabad High Court (2023-03-02)
SANTOSH v. THE STATE OF U.P. — Allahabad High Court (2023-02-14)
RADHEY and ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-02-14)
RAM KHELAWAN ALIAS BHAGTU v. STATE OF U.P. — Allahabad High Court (2023-02-14)
SUSHILA @ ANNAPURNA and OTHERS v. STATE OF U.P. — Allahabad High Court (2023-02-14)
SUMAR AND ORS. v. STATE — Allahabad High Court (2023-01-25)
NEERAJ KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2022-12-23)
HUMA BANO v. STATE OF U.P. THRU. PRIN. SECY. HOME U.P. CIVIL SECRETT. LKO. AND OTHERS — Allahabad High Court (2022-12-23)
SANDEEP SHARMA v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2022-12-23)
MOHD. MIYAN v. STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. HOME CIVIL SECRETT. U.P. LKO. AND OTHERS — Allahabad High Court (2022-12-23)