RENU AGARWAL,ATTAU RAHMAN MASOODI

29 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

DISMISSED AS INFRUCTUOUS	18
Disposed off/Decided on merits	6
Dismiss other than merit(DD/Non Prosec./Abated)	3
Dismissed on merits/Rejected	1
DISMISSED AS WITHDRAWN	1

DILIP KUMAR TIWARI v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. — Allahabad High Court (2023-07-12)
ATIKUR RAHMAN v. STATE OF U.P. THRU. PRIN. SECY. HOME AND ANOTHER — Allahabad High Court (2023-03-15)
Wing Commander Rajesh Kumar Naagar v. SH SP Goyal, Addl chief Secy to CM andPrincipal Secretary Department of Civil Aviation LKO. AND ANR — Allahabad High Court (2023-03-13)
PRADEEP KUMAR MAURYA v. STATE OF U.P. THRU. PRIN. SECY.HOME LKO. and ORS. — Allahabad High Court (2023-02-10)
AMIR KHAN and ORS. v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. and ORS. — Allahabad High Court (2023-02-10)
GOKUL v. STATE OF U.P.THRU PRIN.SECY. HOME DEPTT. LUCKNOW and ORS. — Allahabad High Court (2023-02-10)
SAMA @ NEHA AND ANR. v. STATE OF U.P. THRU PRIN.SECY. HOME LUCKNOW AND ORS. — Allahabad High Court (2023-02-10)
PUTTI LAL v. STATE — Allahabad High Court (2023-02-10)
MOHD.SHAKIR v. STATE OF U.P.THRU.PRIN.SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2023-02-10)
GEETA DEVI v. STATE OF U.P. THRU. PRIN. SECY. HOME. LKO and OTHERS — Allahabad High Court (2023-02-10)