RENU AGARWAL

2,782 recorded High Court judgment(s) · 2022–2024

Courts

Allahabad High Court

2782

Allowed/Partly Allowed on merits	1628
Allowed/Partly Allowed on merits/Granted	586
Dismissed on merits/Rejected	186
Dismiss other than merit(DD/Non Prosec./Abated)	130
Disposed off/Decided on merits	115
Dismissed on merits	54
DISMISSED AS INFRUCTUOUS	45
DISMISSED AS NOT PRESSED	24

RAKESH SRIVASTAVA v. STATE OF U.P. DIRECTOR PROSECUTION LKO. AND ANOTHER — Allahabad High Court (2024-05-10)
RAMJANE @ SHYAM JI TIWARI AND ANOTHR v. STATE OF U.P.AND ANOTHER — Allahabad High Court (2024-05-10)
MADHU v. THE STATE OF U.P AND ANR. — Allahabad High Court (2024-05-10)
RAM BAHADUR v. THE STATE OF U.P AND ANR. — Allahabad High Court (2024-05-10)
ANAND VERMA AND 14 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME CIVIL SECTT. LKO AND 2 OTHERS — Allahabad High Court (2024-05-10)
MOHAMMAD SHAHID KHAN v. THE STATE OF U.P AND ANR. — Allahabad High Court (2024-05-10)
DINESH KUMAR AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2024-05-10)
ZEBA FAIZAN ALIAS JEBA AND OTHERS v. STATE OF U.P. THRU. ITS PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO. AND ANOTHER — Allahabad High Court (2024-05-10)
RAJESH KUMAR SINGH AND ANR. v. THE STATE OF U.P AND ANR. — Allahabad High Court (2024-05-10)
HARDWARI v. THE STATE OF U.P AND ANR. — Allahabad High Court (2024-05-10)