REKHA SHARMA

292 recorded High Court judgment(s) · 2007–2024

Courts

Disposal nature

Recent judgments

• MARY LEELA THUKRAL v. DEEPIKA HINGORANI & ORS — Delhi High Court (2024-10-03)
• VIRINDER CHAWLA v. CHAWALA BAND — Delhi High Court (2017-01-06)
• RUSHU INTER TRADE & ANR v. UNION OF INDIA & ORS — Delhi High Court (2016-07-29)
• SHRI VIKAS GUPTA v. SH. ROHIT SIKRI — Delhi High Court (2012-04-27)
• DELHI ADMINISTRATION v. PREM BALLABH & ORS. — Delhi High Court (2012-04-23)
• KULBHUSHAN CHAWLA v. KRISHAN KANWAR — Delhi High Court (2011-10-03)
• ROHIT CHAUDHARY v. UNIVERSITY OF DELHI AND ORS. — Delhi High Court (2011-09-08)
• BHIM RAM v. D.D.A. — Delhi High Court (2011-09-08)
• MS. BHAWANA v. UNIVERSITY OF DELHI & ORS — Delhi High Court (2011-09-06)
• EXECUTIVE ENGINEER A DIV. , CPWD v. RADHEY LAL — Delhi High Court (2011-09-01)