REKHA PALLI, . SAURABH BANERJEE

597 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• CONVEST OVERSEAS PVT. LTD. v. M/S OYO APARTMENTS INVESTMENT (LLP) — Delhi High Court (2025-08-20)
• NEELAM v. NARESH KUMAR — Delhi High Court (2025-04-03)
• SHRI MAHINDER SINGH v. SMT. JASWANT KAUR (DECEASED) AND ORS — Delhi High Court (2025-02-20)
• ANIL BABBAR v. UPASNA KAPOOR — Delhi High Court (2025-02-20)
• M/S VERSATILE COMMOTRADE PRIVATE LIMITED v. SATPAL YADAV — Delhi High Court (2025-02-20)
• ASHA MALIK AND ANR v. NEMO — Delhi High Court (2025-02-20)
• COMMISSIONER OF POLICE DELHI AND ORS v. EX CONSNTABLE KAILASH CHAND — Delhi High Court (2025-02-19)
• ASHA RAM NEHRA v. COMMISSIONER OF POLICE AND ANR. — Delhi High Court (2025-02-19)
• KIRTI v. RENU ANAND & ORS — Delhi High Court (2025-02-18)
• SURENDRA MOHAN TARUN THROUGH SH. SURAJ SAXENA v. SHRI SARABJIT SINGH — Delhi High Court (2025-02-18)