REKHA PALLI, . RENU BHATNAGAR

44 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• AJAY KUMAR JHA v. SMT. ARCHANA — Delhi High Court (2025-03-04)
• NEELAM v. UMESH KAUSHIK — Delhi High Court (2025-03-03)
• MR GAURAV MAHAJAN v. MRS PARUL MAHAJAN — Delhi High Court (2025-02-28)
• CHANCHAL RANI v. OKAYA FUJIKAWA POWER PVT LTD — Delhi High Court (2025-02-28)
• GAYATRI DAHIYA v. UNION OF INDIA AND ORS — Delhi High Court (2025-02-28)
• NEELAM MADAN PROP. OF M/S SATYA TRADING CO. v. DINESH SHARMA PROP. OF M/S TRIUMPH INCORPORATION — Delhi High Court (2025-02-27)
• SCHNEIDER ELECTRIC INFRASTRUCTURE LTD v. ALSTOM T & D INDIA LTD — Delhi High Court (2025-02-27)
• SUKHDEEP SINGH & ANR v. VED PRAKASH CHAUHAN — Delhi High Court (2025-02-27)
• ENFORCEMENT DIRECTORATE v. NITIN JAIN , LIQUIDATOR, PSL. LIMITED — Delhi High Court (2025-02-27)
• SMT SUKHDEEP YECHO v. SMT. CHARANJEET KAUR & ORS. — Delhi High Court (2025-02-27)