REKHA PALLI, . RAJNISH BHATNAGAR

337 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• KENDRIYA VIDYALAYA SANGATHAN v. MS. ARCHANA & ANR. — Delhi High Court (2024-04-22)
• COMMISSIONER OF POLICE AND ORS v. KAPIL — Delhi High Court (2024-04-22)
• AJAI VATAN v. GOVT OF NCT OF DELHI & ORS. — Delhi High Court (2024-04-22)
• UNION OF INDIA & ORS v. RAJ BALA KASHYAP & ORS — Delhi High Court (2024-04-22)
• COMMISSIONER OF POLICE & ORS. v. EX. CONST. JATINKUMAR, EXE. — Delhi High Court (2024-04-22)
• COMMISSIONER OF POLICE DELHI POLICE & ORS. v. MANJEET — Delhi High Court (2024-04-22)
• UNION OF INDIA AND ANR v. FATIMA JANNAT AND ORS — Delhi High Court (2024-04-16)
• DR NISHI TIWARI v. DISTRICT MAGISTRATE SOUTH WEST AND ORS — Delhi High Court (2024-04-16)
• THE COMMISSIONER v. K C MEENA — Delhi High Court (2024-04-16)
• DR GEETA SHARMA v. KUDREMUKH IRON ORE COMPANY LIMITED & ORS. — Delhi High Court (2024-04-16)