REKHA MITTAL

106 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• MANISHA GARG v. STATE OF PUNJAB & ANR. — Punjab & Haryana High Court (2014-12-05)
• HEMANT KUMAR v. THE C.A.T. AND ORS. — Punjab & Haryana High Court (2014-08-22)
• MAHA SINGH BHURANIA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2014-08-06)
• M/S ELITE ENTERPRISES v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2014-07-25)
• HSML INDUSTRIES LTD v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2014-07-25)
• PURAN SINGH RAWAT & ANR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2014-07-23)
• CHIMAN LAL NAGPAL v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2014-07-22)
• M/S JASWANT RAI VERMA v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2014-07-22)
• AMARJIT SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2014-07-22)
• RAJBIR SINGH ATTRI v. STATE OF UT CHANDIGARH & ORS — Punjab & Haryana High Court (2014-07-21)