REKHA MITTAL

19,206 recorded High Court judgment(s) · 2011–2023

Courts

Disposal nature

Recent judgments

• VIKRAM KHANNA v. HARBANS KAUR — Punjab & Haryana High Court (2023-07-03)
• KAILASH CHAND v. SHIMBHU DAYAL AND ANR — Punjab & Haryana High Court (2023-01-31)
• ANIL SOLANKI v. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS. — Punjab & Haryana High Court (2021-01-15)
• VIKAS MOHAN DAHIYA v. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS. — Punjab & Haryana High Court (2021-01-15)
• RAJINDER KAUR AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-01-15)
• BIKRAMJEET SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-01-14)
• HARPAL SINGH & ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2021-01-13)
• MS ANJU v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-01-13)
• VIJAY SHARMA AND OTHERS v. STATE OF HARYANA & OTHERS — Punjab & Haryana High Court (2021-01-13)
• KAFEL AHMAD v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2021-01-13)