LexREKHA DIKSHIT
884 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 884 |
Disposal nature
| Allowed/Partly Allowed on merits | 880 |
| Dismissed on merits | 3 |
| Disposed off/Decided on merits | 1 |
Recent judgments
- PANKAJ SAINI v. State of U.P. — Allahabad High Court (2018-05-10)
- DANISH v. State of U.P. — Allahabad High Court (2018-05-10)
- ANIL v. State of U.P. — Allahabad High Court (2018-05-10)
- SAJID KHAN v. State of U.P. — Allahabad High Court (2018-05-10)
- AKASH v. State of U.P. — Allahabad High Court (2018-05-10)
- RAJU RAI v. State of U.P. — Allahabad High Court (2018-05-10)
- POONAM v. State of U.P. — Allahabad High Court (2018-05-10)
- SANDEEP KUMAR YADAV v. State of U.P. — Allahabad High Court (2018-05-10)
- DHARMENDRA v. State of U.P. — Allahabad High Court (2018-05-10)
- MUKESH KUMAR AND ANOTHER v. State of U.P. — Allahabad High Court (2018-05-10)