LexREKHA BORANA
3,487 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 3487 |
Disposal nature
| DISMISSED | 1520 |
| DISPOSED OF | 1386 |
| ALLOWED | 439 |
| WITHDRAWN | 85 |
| PARTLY ALLOWED | 42 |
| PREMPTORY | 6 |
| INTERM ORDER | 3 |
| DISPOSED BY NONPV | 2 |
Recent judgments
- DHANRAJ v. SHRI KULDEEP RANKA — Rajasthan High Court (2026-04-21)
- RATAN LAL AND ANR. v. LRS OF BHOJAMAL — Rajasthan High Court (2026-04-07)
- BHANWAR LAL KHANDELWAL v. ARUN PUROHIT — Rajasthan High Court (2026-02-18)
- RAJENDRA PRASAD v. KALYAN MAL — Rajasthan High Court (2026-02-17)
- LRS OF FATEH LAL v. DHARAM SINGH AND ANR. — Rajasthan High Court (2026-02-11)
- MANOJ KUMAR v. STATE AND ANR — Rajasthan High Court (2025-11-25)
- DIGAMBER SINGH v. MISS. SHUCHI SHARMA — Rajasthan High Court (2025-08-28)
- NEMI CHAND v. GOMATI SHARMA (MRS.) — Rajasthan High Court (2025-08-12)
- RASHMI KUMARI AHRI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-07-24)
- OMPRAKASH CHHABARA v. DIRECTOR GENERAL,B.S.F.,AND ORS. — Rajasthan High Court (2025-07-09)