REGISTRY DISPOSAL

144 recorded High Court judgment(s) · 1989–2018

Courts

Bombay High Court

144

Disposed Off	70
GRANT ISSUED	14
Transfer to other Court	13
DISPOSED OFF	12
Dismissed for non-complying conditional Order	9
(unspecified)	7
OTHERS DISPOSED OFF	4
WITHDRAWN	3

SONIYA GIRISH KANETKAR v. JAGANNATH SHANKAR GHOLKAR (DECEASED) — Bombay High Court (2018-09-04)
FARIDA RAUF SHAIKH v. FAROOQ LIYAKAT KHAN — Bombay High Court (2018-08-24)
SATINDERMOHAN RAMLAL BATRA v. RAMLAL SUNDERDAS BATRA (DECEASED) — Bombay High Court (2018-07-26)
NALINI BALVANTRAY VADIA v. SAVITRIBEN MULSHANKAR JOSHI @ SAVITRIBEN JOSHI @ JOSHI SAVITRI MULSHANKAR @ S.M. JOSHI (DECEASED) — Bombay High Court (2018-06-21)
KASTURI KAMLESH PATEL v. KAMLESH LALJI PATEL (DECEASED) — Bombay High Court (2018-05-04)
JIGNESH VINODRAI SHAH v. VINODRAI KESHRICHAND SHAH @ VINODRAI K. SHAH (DECEASED) — Bombay High Court (2018-05-04)
YOGEETA ARVIND TALSANIA v. SUNITA BHUMANNA REDDY (MISSING PERSON) — Bombay High Court (2018-04-27)
TEJAS HARSHAD SHAH v. HARSHAD JAGJIVANDAS SHAH (DECEASED) — Bombay High Court (2018-04-27)
DEVYANI BHALCHANDRA SHAHARE AND ANR. v. AARTI ARUN MALGAONKAR (DECEASED) — Bombay High Court (2018-04-20)
RAHUL ARASAN ACHARYA v. ARASAN NARAYAN (DECEASED) — Bombay High Court (2018-04-20)