REGISTRAR SH. PARVEEN KUMAR UPPAL
57 recorded High Court judgment(s) · 2013–2024
Open in Lexace · Search this judge's casesCourts
| Delhi High Court | 57 |
Disposal nature
| (unspecified) | 57 |
Recent judgments
- MOHD RAHIS v. SHANKAR GOENIKA & ANR — Delhi High Court (2024-09-03)
- SANTOSH v. RAJBALA — Delhi High Court (2024-07-22)
- MANJEET KAUR v. RAKESH KUMAR SADANA & ORS. — Delhi High Court (2024-07-03)
- APOLLO TYRES LTD v. M/S INDIRA TYRES & ORS — Delhi High Court (2020-02-03)
- AMAR SINGH SIDHU v. STATE BANK OF PTIALA AND ORS — Delhi High Court (2019-10-22)
- SURESH KUMAR v. KAVITA GURNANI & ORS — Delhi High Court (2019-01-30)
- NARINDER PAL SINGH MARWAHA v. PARMINDER SINGH & ORS — Delhi High Court (2018-11-02)
- UNION OF INDIA v. MS BED KAUR & ANR — Delhi High Court (2018-09-05)
- SH GIAN PRAKASH v. SHRI OM PRAKASH & ORS — Delhi High Court (2018-08-20)
- SAMSUNG ELECTRONICS COMPANY LTD. & ANR. v. GYANJI CHOUDHARY & ANR. — Delhi High Court (2018-08-07)
Lex