REGISTRAR SH. LORREN BAMNIYAL

155 recorded High Court judgment(s) · 2006–2024

Courts

Disposal nature

Recent judgments

• MARKET ASSOCIATION OF NEETI BAGH v. SOUTH DELHI MUNICIPAL AND ORS. — Delhi High Court (2024-08-14)
• PRAVEEN KUMAR GUPTA v. STATE THROUGH CBI — Delhi High Court (2020-02-17)
• KEESARI INDUSTRIE LTD. AND ORS. v. STATE BANK OF INDIA — Delhi High Court (2020-01-15)
• MAMTA GOYAL v. UNION OF INDIA AND ORS. — Delhi High Court (2019-12-19)
• DILIP KUMAR v. UNION OF INDIA AND ORS. — Delhi High Court (2019-09-13)
• LEASE PLAN INDIA PRIVATE LIMITED v. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS. — Delhi High Court (2019-09-13)
• SUKH RAM & ORS v. UNION OF INDIA & ORS — Delhi High Court (2019-09-03)
• OM PAL SINGH v. L.I.C. OF INDIA & ORS. — Delhi High Court (2019-08-21)
• RAM KISHAN AND ORS. v. THE GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. — Delhi High Court (2019-08-20)
• MIRIK HEALTHFOODS PVT LTD v. ROHIT MITTAL AND ANR — Delhi High Court (2019-08-19)