LexREGISTRAR(OS)/PROTHONOTARY AND SR. MASTER
992 recorded High Court judgment(s) · 1991–2023
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 992 |
Disposal nature
| DISPOSED OFF | 321 |
| GRANT ISSUED | 227 |
| WITHDRAWN | 173 |
| REJECTED U/S 986 | 163 |
| DISMISSED | 61 |
| REJECTED | 12 |
| ABSOLUTE | 8 |
| INFRUCTIOUS | 7 |
Recent judgments
- M/S. SANGEETA CONSTRUCTIONS v. CHAND CO-OP. HOUSING SOCIETY LTD. AND 7 ORS. — Bombay High Court (2023-02-08)
- R. SUBRAMANIAN. v. AZIM PREMJI — Bombay High Court (2022-12-01)
- ARSHIE CONSTRUCTION CO v. UNION OF INDAI — Bombay High Court (2021-10-21)
- N.M. RAIJI AND CO AND 3 ORS v. SHANTILAL K. PATEL AND ANR — Bombay High Court (2021-09-07)
- EURO PANEL PRODUCTS PRIVATE LIMITED v. EUROBOND INDUSTRIES PVT.LTD. — Bombay High Court (2021-05-03)
- BLUE CROSS LABORATORIES PVT LTD v. ADDII BOITECH PVT LTD AND 2 ORS — Bombay High Court (2021-02-25)
- WIMPLAST LTD. AND ANR v. VARMORAPLASTECH PVT. LTD AND OTHERS — Bombay High Court (2021-02-17)
- IPCA LABORATORIES LTD. v. M/S. EPSILON BIOTECH AND ANR. — Bombay High Court (2021-02-17)
- ROYAL INN PRIVATE LIMITED v. NEW ROYAL INN HOTEL — Bombay High Court (2021-02-17)
- THE UNION OF INDIA v. M/S GANDHI INDUSTRIAL CORPORATION — Bombay High Court (2021-02-08)