REGISTRAR (ORIGINAL) SH. V.K. KOCHHAR

87 recorded High Court judgment(s) · 2006–2024

Courts

Disposal nature

Recent judgments

• NEW INDIA ASSURANCE CO LTD v. C K VENKATESH & ORS — Delhi High Court (2024-09-14)
• NATIONAL INSURANCE CO. LTD. v. RAM KUMAR GOYAL & ORS — Delhi High Court (2019-10-30)
• VANDANA CHOPRA v. STATE & ANR. — Delhi High Court (2018-08-30)
• MANGAT SINGH ASWAL v. SUNIL KUMAR SHARMA — Delhi High Court (2017-05-31)
• MOHAR SINGH & ANR v. KHAZAN SINGH & OTHERS — Delhi High Court (2017-05-03)
• RAHUL JAIN & ORS v. NARENDRA KUMAR & ORS — Delhi High Court (2017-04-11)
• SULEKH AGGARWAL v. M/S SHIV ASTHA CONSTRUCTION COMPANY LTD — Delhi High Court (2017-01-16)
• SULEKH AGGARWAL v. M/S SHIV ASTHA CONSTRUCTION COMPANY LTD — Delhi High Court (2017-01-16)
• SULEKH AGGARWAL v. M/S SHIV ASTHA CONSTRUCTION COMPANY LTD — Delhi High Court (2017-01-16)
• SULEKH AGGARWAL v. M/S SHIV ASTHA CONSTRUCTION COMPANY LTD — Delhi High Court (2017-01-16)