REGISTRAR (ORIGINAL) SH. J. TRIPATHI
28 recorded High Court judgment(s) · 2015–2019
Open in Lexace · Search this judge's casesCourts
| Delhi High Court | 28 |
Disposal nature
| (unspecified) | 28 |
Recent judgments
- SANDISK LLC & ANR. v. M/S B-ONE MOBILE & ORS. — Delhi High Court (2019-04-09)
- DR. MONICA SOOD & ANR v. SHRI KUNAL BOSE (DECEASED) THROUGH LEGAL REPRESENTATIVE & ANR — Delhi High Court (2019-02-07)
- REKHA v. SATISH KUMAR & ORS — Delhi High Court (2018-11-13)
- METAL GURU ENTERPRISES v. MUKTI CREDITS PRIVATE LIMITED — Delhi High Court (2018-10-23)
- ASHOK BAJAJ v. GOVERNMENT OF NCT OF ELHI & ORS — Delhi High Court (2018-10-15)
- RAJIV SAVARA & ANR v. MUNICIPAL CORPORATION OF DELHI & ORS — Delhi High Court (2018-08-30)
- M/S RELIANCE CAPITAL LTD v. M/S AIR HOSTESS ACADEMY & ORS — Delhi High Court (2018-08-28)
- YANTAI ZHONGRUI CHEMICALS CO. LTD. v. ROYAL INDUSTRIES LTD. & ANR. — Delhi High Court (2018-07-30)
- MUKESH KASHYAP v. SURESH CHAND GOEL — Delhi High Court (2018-06-01)
- RAVI DUTT SHARMA v. KAML SHARMA AND ANOTHER — Delhi High Court (2018-05-01)
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