REGISTRAR-JUDICIAL,. SURINDER SINGH GREWAL

82 recorded High Court judgment(s) · 2014–2017

Courts

Disposal nature

Recent judgments

• KAMALDEEP SINGH & ORS. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2017-06-02)
• HIMANSHU WALIA v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2017-06-01)
• M/S JAYANTI TIMBER v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-05-30)
• NAGAR SUDHAR SABHA REGD v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-05-24)
• PRABHJOT KAUR v. PRABHPAL KAUR AND ORS — Punjab & Haryana High Court (2017-05-24)
• RANDEEP KUMAR @ TOPI @ VIJAY v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-05-23)
• M/S A.B. STONE CRUSHER v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2017-05-23)
• BALDEV RAJ v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-05-22)
• NAVDEEP S/O RAJBIR v. STATE OF HARYANA & OTHERS — Punjab & Haryana High Court (2017-05-19)
• SAYEED ALAM LARI @ BABU v. STATE OF HARYANA — Punjab & Haryana High Court (2017-05-16)