REGISTRAR-JUDICIAL,. NAVITA SINGH

38 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• M/S ENKAY INDIA RUBBER CORP. v. STATE OF HARYANA — Punjab & Haryana High Court (2016-09-16)
• MANGAL SINGH & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-09-16)
• KESHAV EDUCATIONAL SOCIETY v. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS. — Punjab & Haryana High Court (2016-08-02)
• TARSHEM AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2016-07-29)
• DHARAMWATI v. NATIONAL HIGHWAY AUTHORITY AND ORS. — Punjab & Haryana High Court (2016-07-28)
• SHYAM VIR & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-07-27)
• RAVI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-07-27)
• SATISH KUMAR AND ANR v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2016-07-27)
• JITENDER GUPTA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-07-25)
• MITHLESH RATTAN AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-07-25)