LexREGISTRAR (JUDICIAL - IWP)
1,185 recorded High Court judgment(s) · 1996–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1185 |
Disposal nature
| Disposed Off | 419 |
| Dismissed for non-complying conditional Order | 279 |
| Dismissed | 161 |
| (unspecified) | 110 |
| Allowed | 102 |
| Allowed To be withdrawn | 50 |
| Dissmiss For Default/Non-Prosecution | 26 |
| Rejected | 15 |
Recent judgments
- UNION OF INDIA AND ORS. v. MR. M.H. MOLEDINA — Bombay High Court (2022-08-04)
- DATTATRAYA GANPATI SHINDE v. DIVISIONAL JOINT REGISTRAR, COOPERATIVE SOCIETIES AND ORS — Bombay High Court (2020-03-12)
- DATTATRAYA GANPATI SHINDE v. DIVISIONAL JOINT REGISTRAR, COOPERATIVE SOCIETIES AND ORS — Bombay High Court (2020-03-12)
- MADHAV BABUBHAI RATHOD AND ORS. v. SHARDUL CO-OPERATIVE HOUSING SOCIETY LIMITED AND ORS. — Bombay High Court (2020-03-05)
- SWAMIRAO VITHOBA MORE AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2020-02-28)
- SWAMIRAO VITHOBA MORE AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2020-02-28)
- SHRI. BHARAT BHALCHANDRA SHINDE v. THE UNION OF INDIA AND ORS — Bombay High Court (2020-02-25)
- ISAK BABU PATHAN (SINCE DECD.) THORUGH LRS. v. DAVAL BABU SHAIKH AND ORS. — Bombay High Court (2020-02-20)
- ISAK BABU PATHAN (SINCE DECD.) THORUGH LRS. v. DAVAL BABU SHAIKH AND ORS. — Bombay High Court (2020-02-20)
- VIJAY RAMCHANDRA PATIL v. CHANDRAKANT RAMCHANDRA PATIL AND ORS. — Bombay High Court (2020-02-18)