REGISTRAR(JUDICIAL II SA)

1,444 recorded High Court judgment(s) · 1998–2022

Courts

Bombay High Court

1444

Allowed	626
Disposed Off	310
Dismissed	247
(unspecified)	156
Allowed To be withdrawn	33
Abated	31
Dismissed for non-complying conditional Order	15
Rejected	9

PURUSHOTTAM BAPU NACHANKAR AND ORS. v. RAJESH ANANT NACHANKAR AND ORS. — Bombay High Court (2022-11-30)
PURUSHOTTAM BAPU NACHANKAR AND ORS. v. RAJESH ANANT NACHANKAR AND ORS. — Bombay High Court (2022-11-30)
SHRI.SACHIN BALASAHEB KOTWAL v. 1) ANKUSH KISAN KOTWAL AND ORS. — Bombay High Court (2020-03-02)
SHAIKH SALIM BABULAL (SINCE DECD. THR. LEGAL HEIRS) MUMTAJ SALIM SHAIKH and ORS. v. BHAGWANT NARAYAN JADHAV. — Bombay High Court (2020-02-27)
SMT. LATIKA SUBHASH BHOSALE v. MUKUND ABHIMANYU BHOSALE AND OTHERS — Bombay High Court (2020-02-25)
SMT. LATIKA SUBHASH BHOSALE v. MUKUND ABHIMANYU BHOSALE AND OTHERS — Bombay High Court (2020-02-25)
MR. GANGADHAR RAJANANA ANKAM (THR. CONST.ATTORNEY MR. PADMARAO HANMANTH RAO TUMMA) v. MR. SIDDHILINGAM NARAYAN MAHESH(DECEASED THR. LRS) SMT. LAXMIBAI MAHESH SIDDHILINGAM and ORS. — Bombay High Court (2020-02-25)
ANWAR ISMAIL MAJGAONKAR AND OTHERS v. AYUB ADAM HODEKAR — Bombay High Court (2020-02-24)
ANWAR ISMAIL MAJGAONKAR AND OTHERS v. AYUB ADAM HODEKAR — Bombay High Court (2020-02-24)
PRAKASH DAULATRAO NALAVADE v. SMT.VIJAYA DAULATRAO NALAVADE AND OTHERS — Bombay High Court (2020-02-17)