REGISTRAR(JUDICIAL II LPA/CRA)

295 recorded High Court judgment(s) · 2011–2022

Courts

Bombay High Court

295

Disposed Off	84
Allowed	71
Dismissed for non-complying conditional Order	43
Dismissed	37
(unspecified)	31
Dissmiss For Default/Non-Prosecution	18
Abated	7
Allowed To be withdrawn	2

SMT. PRABHAVATI PRADHAN THAKKAR v. BABYBEN MULTANMALJI JAIN — Bombay High Court (2022-11-11)
SMT. PRABHAVATI PRADHAN THAKKAR v. BABYBEN MULTANMALJI JAIN AND ORS. — Bombay High Court (2022-11-11)
SHRI. NEELKANTH MARUTI VISHE AND ORS. v. SHRI. GHANSHYAM GURUNATH MAHAJAN AND ORS. — Bombay High Court (2021-11-15)
RAJENDRA VITTHAL PAGHDHARE v. HAJIBHAI B. FATWANI AND ORS. — Bombay High Court (2020-02-12)
A.J. WRITER (SINCE DECEASED) THROUGH MRS. MEHRU ADIL WRITER AND ORS. v. RAMPRATAP RAMNSARAN SHARMA (DELETED) AND ORS. — Bombay High Court (2020-01-16)
SHRI SATYAJIT VITHAL ADHATRAO AND ORS v. SMT SHOBHA MAHESH PARCHANDRAO AND ORS — Bombay High Court (2019-12-10)
BHIM SINGH RATHOUR v. MRS. GEETA BHIM SINGH RATHOUR — Bombay High Court (2019-12-10)
SHRI SATYAJIT VITHAL ADHATRAO AND ORS v. SMT SHOBHA MAHESH PARCHANDRAO AND ORS — Bombay High Court (2019-12-10)
MR. SHIVRAM TUKARAM PARADKAR v. MRS. SHYAMRATI BIRBAHADUR RAI AND ANR. — Bombay High Court (2019-12-02)
MRS. MANISHA MURLIDHAR MORE v. MRS. SHYAMRATI BIRBAHADUR RAI AND ANR. — Bombay High Court (2019-12-02)