REGISTRAR(JUDICIAL II FA)

3,166 recorded High Court judgment(s) · 2001–2020

Courts

Bombay High Court

3166

Disposed Off	1242
Allowed	636
Dismissed for non-complying conditional Order	389
Dismissed	389
(unspecified)	304
Abated	124
Transfer to other Court	19
Dissmiss For Default/Non-Prosecution	17

SHRI. SUNIL MANGALCHAND SAKHALA AND ANR. v. THE NASHIK MERCHANTS CO-OP. BANK LTD. AND ORS. — Bombay High Court (2020-03-20)
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LIMITED, MUMBAI THROUGH ITS DIVISIONAL CONTROLLER v. SMT. VIDYA WD/O. NITIN KHISTI AND ORS. — Bombay High Court (2020-03-19)
MUNICIPAL CORPORATION OF GREATER MUMBAI v. SHRI. ROHIT GUPTA AND ORS. — Bombay High Court (2020-03-18)
WANSONS v. MUNICIPAL CORPN. OF GR. BOMBAY — Bombay High Court (2020-03-06)
SHRI CHANDRAKANT B. KAVISKAR and ANR. v. SMT. BHIKIBAI SONU KASAR — Bombay High Court (2020-03-05)
THE MANAGER FUTURE GENERALI INDIA INSURANCE COMPANY LIMITED v. MR.GAUTAM AMBUJI KHUNTE THR. HIS WIFE AND AGENT MRS.SUNITA GAUTAM KHUNTEAND ANR. — Bombay High Court (2020-03-05)
THE STATE OF MAHARASHTRA v. BABURAO JOMA MHATRE AND ANR. — Bombay High Court (2020-03-05)
THE ORIENTAL INSURANCE COMPANY LIMITED v. SHRI. KASHINATH BHIMRAO AMLE AND ORS. — Bombay High Court (2020-03-05)
THE MANAGER FUTURE GENERALI INDIA INSURANCE COMPANY LIMITED v. MR.GAUTAM AMBUJI KHUNTE THR. HIS WIFE AND AGENT MRS.SUNITA GAUTAM KHUNTEAND ANR. — Bombay High Court (2020-03-05)
SHRI. BABULAL AMRUTLAL JOSHI AND ORS. v. SMT. HADISUNISSA MEHRAJ KHAN AND ORS. — Bombay High Court (2020-03-05)