LexREGISTRAR(JUDICIAL II AO)
298 recorded High Court judgment(s) · 2005–2020
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 298 |
Disposal nature
| Disposed Off | 155 |
| Dismissed for non-complying conditional Order | 82 |
| (unspecified) | 22 |
| Dismissed | 16 |
| Allowed | 8 |
| Allowed To be withdrawn | 8 |
| Transfer to other Court | 4 |
| Dissmiss For Default/Non-Prosecution | 2 |
Recent judgments
- PRIMPRI CHINCHWAD MUNICIPAL CORPORATION AND ORS v. TATA MOTORS LIMITED AND ANR — Bombay High Court (2020-03-02)
- PRIMPRI CHINCHWAD MUNICIPAL CORPORATION AND ORS v. TATA MOTORS LIMITED AND ANR — Bombay High Court (2020-03-02)
- SHRI MAHESH ASHOK MATHWAD AND ORS v. VIJASHREE CO-OPERATIVE HOUSING SOCIETY LIMITED, THRU. SECRETARY/CHAIRMANAND ORS — Bombay High Court (2020-02-11)
- SHRI MAHESH ASHOK MATHWAD AND ORS v. VIJASHREE CO-OPERATIVE HOUSING SOCIETY LIMITED, THRU. SECRETARY/CHAIRMANAND ORS — Bombay High Court (2020-02-11)
- VIKAS S/O. YASHWANT THAKUR v. THE STATE OF MAHRASHTRA, THR. PRINCIPAL SECRETARY AND ORS. — Bombay High Court (2020-01-24)
- VIMALA M. KHANNA AND ORS. v. THE STATE OF MAHARASHTRA THR. ITS PRINCIPAL SECRETARY AND ORS. — Bombay High Court (2020-01-16)
- ANILKUMAR MADHAVRAO PATIL v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2020-01-03)
- MRS. ARCHANA YOGESH MARATHE v. MR. YOGESH KAUTIK MARATHE — Bombay High Court (2019-09-19)
- MRS. YOGITA KISANSINGH CHAUHAN THR.DILIPSINGH RAJPUT v. SHRI KISANSINGH VITHALSINGH CHAUHAN — Bombay High Court (2019-09-17)
- MEGHRAJ GOYAL v. GOPAL DAS JAGAT RAM PRIVATE LIMITED AND ANR — Bombay High Court (2019-09-03)