REGISTRAR (JUDICIAL - I)

1,736 recorded High Court judgment(s) · 1995–2023

Courts

Bombay High Court

1736

Disposed Off	670
Dismissed	221
(unspecified)	218
Allowed	201
Dismissed for non-complying conditional Order	94
Rule Made Absolute	78
Rejected	55
Dispossed Off/Dismiss for Default	43

Smt. Balabai Ramu Siradvade and ors. v. Shankar Rarayan Bargale — Bombay High Court (2023-01-05)
Smt. Balabai Ramu Siradvade and ors. v. Shankar Rarayan Bargale — Bombay High Court (2023-01-05)
REVANTI NAMDEV SHASTRI v. THE COLLECTOR,THANE AND ORS — Bombay High Court (2021-11-25)
SMT. SHAIKH MUMTAJ SHAKEEL AND ORS v. TAHASILDAR, BHIWANDI AND ORS — Bombay High Court (2021-11-25)
DATTATRAY SHRINIVAS PAI (SINCE DECD) THROUGH LRS v. RAGHUNATH LAKSHMAN SATARDEKAR (SINCE DECD) THROUGH LRS, SMT. MANORAMA RAGHUNATH SATARDEKAR — Bombay High Court (2021-10-25)
SHRI. GANU MHADU MISAL (SINCE DECD) HIS LRS v. SHRI. JYOTI RAU MISAL (SINCE DECD) HIS LRS — Bombay High Court (2021-10-25)
DATTATRAY SHRINIVAS PAI (SINCE DECD) THROUGH LRS v. RAGHUNATH LAKSHMAN SATARDEKAR (SINCE DECD) THROUGH LRS, SMT. MANORAMA RAGHUNATH SATARDEKAR — Bombay High Court (2021-10-25)
SHRI. GANU MHADU MISAL (SINCE DECD) HIS LRS v. SHRI. JYOTI RAU MISAL (SINCE DECD) HIS LRS — Bombay High Court (2021-10-25)
SAIFALI JABBAR SHEKH AND ORS v. THE HONBLE HIGH COURT OF JUDICATURE AT BOMBAY THROUGH REGISTRAR GENERAL (ADMINISTRATION) AND ORS — Bombay High Court (2021-02-16)
ASHWINI SAMBHAJI MAKODE v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY and OTHERS — Bombay High Court (2021-02-16)