REGISTRAR-JUDICIAL,BENCH- 4

117 recorded High Court judgment(s) · 2014–2017

Courts

Disposal nature

Recent judgments

• RAM AVTAR v. STATE OF HARYANA — Punjab & Haryana High Court (2017-01-20)
• AVINASH v. STATE OF HARYANA — Punjab & Haryana High Court (2017-01-20)
• RAMPAL AND ANR v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2016-12-19)
• RAMPAL v. STATE OF HARYANA — Punjab & Haryana High Court (2016-11-22)
• UNION OF INDIA & ORS v. BALJIT KUMAR — Punjab & Haryana High Court (2016-02-27)
• UNION OF INDIA & ORS v. CENTRAL ADMINISTRATIVE TRIBUNAL & ORS — Punjab & Haryana High Court (2016-02-26)
• VIJAY AGGARWAL AND ANR. v. UNION OF INDIA ETC. — Punjab & Haryana High Court (2016-02-18)
• ANURAG PATHAK v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2016-02-17)
• STAFF SELECTION COMMISSION v. CENTRAL ADMINISTRATIVE TRIBUNAL & ORS — Punjab & Haryana High Court (2016-02-15)
• UNION OF INDIA AND ORS. v. RAJESH ZARORA AND ORS. — Punjab & Haryana High Court (2016-01-14)