REGISTRAR-JUDICIAL

3,603 recorded High Court judgment(s) · 2014–2018

Courts

Disposal nature

Recent judgments

• RAM NEWAS AND ANR v. STATE OF UT CHANDIGARH — Punjab & Haryana High Court (2018-11-13)
• INDU BALA & ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-11-13)
• USHA DEVI AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-11-13)
• VIBHAKAR DEV & ORS v. THE STATE OF UT & OTHERS — Punjab & Haryana High Court (2018-11-02)
• PREM KUMAR v. KOTAK MAHINDRA BANK LIMITED — Punjab & Haryana High Court (2018-11-02)
• RAJBIR v. STATE OF U.T. CHANDIGARH AND ANOTHER — Punjab & Haryana High Court (2018-11-02)
• RAGHUBIR SINGH AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-11-02)
• SUKHDEEP SINGH @ VICKY v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-11-02)
• AMREEK SINGH ALIAS MELA SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-11-02)
• BALJINDER SINGH@ BINDRI v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-11-02)