REGISTRAR(JUDICIAL)

98 recorded High Court judgment(s) · 1995–2026

Courts

Bombay High Court	68
Orissa High Court	30

Admitted/Allwd/Granted/Rule Absolute	36
Disposed Off	18
Dispossed Off/Dismiss for Default	10
Dropped	8
C.A. Disposed off	7
Dismissed	7
Dismissed/Rule Discharged	5
Dismissed for non-complying conditional Order	2

JASMINE NAYAK v. STATE OF ODISHA — Orissa High Court (2026-05-13)
BASANTI PRADHAN v. SALINI PANDIT, SECRETARY TO GOVT.SCHOOL AND MASS EDUCATION DEPARTMENT — Orissa High Court (2026-04-22)
LOKANATH PATRA v. DISTRICT INSPECTOR OF SCHOOLS,PATTAMUNDI,KENDRAPARA — Orissa High Court (2026-04-08)
DEBENDRA PRASAD SUNANI v. SHALINI PANDIT, I.A.S. — Orissa High Court (2026-04-08)
DR. RAM CHANDRA MAJHI v. STATE OF ODISHA — Orissa High Court (2026-03-18)
GITANJALI BARIK v. GOURI NAYAK, D.E.O, KEONJHAR — Orissa High Court (2026-03-18)
RAMA NATH MAHAPATRA v. STATE OF ODISHA — Orissa High Court (2026-03-18)
HARIPRIYA NAYAK v. THE DIRECTOR (ST AND SC)- CUM- SPECIAL SECRETARY TO GOVT, ST AND SC DEVELOPMENT DEPTT. OF ODISHA — Orissa High Court (2026-03-18)
PRATIKSHYA SWAIN v. MANORANJAN MALLIK — Orissa High Court (2026-01-07)
SABITARANI CHAND v. STATE OF ODISHA — Orissa High Court (2025-11-19)