LexREGISTRAR (JUDICIAL)
743 recorded High Court judgment(s) · 2000–2026
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 435 |
| Uttarakhand High Court | 283 |
| Kerala High Court | 19 |
| Chhattisgarh High Court | 3 |
| Madras High Court | 2 |
| Jharkhand High Court | 1 |
Disposal nature
| DISMISSED | 217 |
| ALLOWED | 111 |
| Admitted/Allwd/Granted/Rule Absolute | 104 |
| DISPOSED | 91 |
| REJECTED | 44 |
| DISMISSED IN DEFAULT | 44 |
| C.A. Disposed off | 21 |
| DISMISSED AS WITHDRAWN | 14 |
Recent judgments
- TANISH JITENDRA KOCHHAR v. UNION OF INDIA — Uttarakhand High Court (2026-04-28)
- GAURAV TYAGI v. MANAGING DIRECTOR — Uttarakhand High Court (2026-04-24)
- SHASHANK SINGH RATHORE v. CENTRAL BUREAU OF INVESTIGATION CBI — Uttarakhand High Court (2026-04-21)
- SANIYA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-04-16)
- UMA RANI CHANDNA (DECEASED) v. MUKESH DANDA — Uttarakhand High Court (2026-04-15)
- UPENDRA RANA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-04-08)
- MS ABHA INDUSTRIES v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-04-06)
- LALITA RANI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-04-02)
- MAHENDRA SINGH v. FOOD CORPORATION OF INDIA — Uttarakhand High Court (2026-03-27)
- PINKY BISHT v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-03-24)