REGISTRAR GENERAL SH. VINOD GOEL

21 recorded High Court judgment(s) · 2009–2016

Courts

Disposal nature

Recent judgments

• RAJA RAM v. SATJIT SINGH WALIA — Delhi High Court (2016-09-14)
• RAJESH TOMAR v. TULA RAM & ORS — Delhi High Court (2016-09-14)
• SHARAD KUMAR v. NIRANJAN LAL AND ANR — Delhi High Court (2015-12-16)
• RAKESH KUMAR & ANR v. STATE — Delhi High Court (2015-04-24)
• MANINDER SINGH v. STATE & ANR — Delhi High Court (2015-04-22)
• SURENDRA KAUL v. DWARKA NATH KAUL, TULSI KAUL , STATE OF NCT OF DELHI, STATE OF U.P — Delhi High Court (2015-02-02)
• DEEPAK PENTAL v. GOVERNMENT OF NCT OF DELHI & ORS — Delhi High Court (2014-12-17)
• TARUNA MALIK v. THE STATE , GOVT NCT OF DELHI — Delhi High Court (2014-10-28)
• NALIN SIKKA v. STATE — Delhi High Court (2014-10-13)
• KRISHAN DASS NAGRATH v. STATE & ORS — Delhi High Court (2014-09-02)