REGISTRAR GENERAL SH. MANOJ JAIN

123 recorded High Court judgment(s) · 2009–2020

Courts

Disposal nature

Recent judgments

• VESTA HOLDING PVT LTD v. AKM ENTERPRISES PVT LTD — Delhi High Court (2020-06-25)
• DEV SAMAJ MODERN SCHOOL v. DIRECTORATE OF EDUCATION GOVERNMENT OF NCT OF DELHI — Delhi High Court (2020-01-24)
• SARDOOL SINGH (NOW DECEASED) THR LEGAL HEIRS & ORS v. SURJEET SINGH & ORS — Delhi High Court (2020-01-20)
• BRAWN LABORATORIES LTD v. FITTYDENT INTERNATIONAL GMBH — Delhi High Court (2020-01-09)
• FATEH SINGH v. SMT. SOHAN WATI & ORS — Delhi High Court (2019-09-27)
• M/S. GLOBAL SUPPLIERS v. UNION OF INDIA & ORS. — Delhi High Court (2019-09-23)
• AMIT PASSI v. K K PASSI & ORS — Delhi High Court (2019-08-20)
• HINDUSTAN PETROLEUM CORPORATION LIMITED v. MOHANJIT SINGH (DECEASED) THR LEGAL HEIRS — Delhi High Court (2019-07-31)
• BALBIR SHER GILL v. STATE OF DELHI & ORS — Delhi High Court (2019-07-05)
• SUSHMA NARAIN v. SHAILENDRA PRATAP SINGH AND ORS — Delhi High Court (2019-05-31)